THE STATE OF BIHAR Vs. IMTEYAZ ALAM

Referred Judgements :-

SHANKAR KISSANRAO KHADE V. STATE OF MAHARASHTRA [REFERRED TO]
SARDUL SINGH CAVEESHAR PARMESHWAR NATH KAUL VALLABHDAS PHULCHAND MEHTA CHARWHARA GUHAN VS. STATE OF BOMBAY [REFERRED TO]
MAJOR E G BARSAY VS. STATE OF BOMBAY:HARNAM SINGH RAM SINGH KOCHHAR [REFERRED TO]
HARICHARAN KURMI JOGIA HAJAM VS. STATE OF BIHAR [REFERRED TO]
NOOR MOHAMMAD MOHAMMAD YUSUF MOMIN VS. STATE OF MAHARASHTRA [REFERRED TO]
JAGMOHAN SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
MOHMED INAYATULLAH VS. STATE OF MAHARASHTRA [REFERRED TO]
YASH PAL MITTAL VS. STATE OF PUNJAB [REFERRED TO]
V C SHUKLA VS. STATE DELHI ADMINISTRATION [REFERRED TO]
BACHAN SINGH STATE OF PUNJAB AND MAL SINGH SUNIL BATRA NATHU SINGH KARTAR SINGH AND UJAGAR SINGH SHER SINGH SUNIL BATRA MAL SINGH NIRPAL SINGH JAGMOHAN SINGH UJAGAR SINGH VS. UNION OF INDIA [REFERRED TO]
MACHHI SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF GUJARAT VS. MOHAMMAD ATIK [REFERRED TO]
STATE VS. NALINI [REFERRED TO]
STATE OF MAHARASHTRA VS. DAMU S O GOPINATH SHINDE [REFERRED TO]
MOHAMMAD KHALID VS. STATE OF WEST BENGAL [REFERRED TO]
STATE N C T OF DELHI VS. NAVJOT SANDHU ALIAS AFSAN GURU [REFERRED TO]
SWAMY SHRADDANANDA ALIAS MURALI MANOHAR MIS VS. STATE [REFERRED TO]
SANTOSH KUMAR SATISHBHUSHAN BARIYAR VS. STATE OF MAHARASHTRA [REFERRED TO]
RAJESH KUMAR VS. STATE GOVT OF NCT OF DELHI [REFERRED TO]
BHUBONI SAHU VS. KING [REFERRED TO]
PULUKURI KOTTAYA VS. EMPEROR [REFERRED TO]
MIRZA AKBAR VS. KING EMPEROR [REFERRED TO]
ANIL @ ANTHONY ARIKSWAMY JOSEPH VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. V. SRIHARAN @ MURUGAN [REFERRED TO]
CHHANNU LAL VERMA VS. THE STATE OF CHHATTISGARH [REFERRED TO]
RAJENDRA PRALHADRAO WASNIK VS. STATE OF MAHARASHTRA [REFERRED TO]
MANOJ VS. STATE OF MADHYA PRADESH [REFERRED TO]