RAVI KUMAR Vs. STATE OF BIHAR

JUDGEMENT

(1.) All the three appeals have been taken up together and are being disposed of by this common judgment.

(2.) We have heard Mr. Ravindra Kumar, learned Advocate for the appellants/Ravi Kumar; Md. Imtiaz and Md. Saheb Alam @ Sahab @ Banti in Cr. App(DB) No. 383 of 2014; and appellant Belal Miyan in Cr. App(DB) No. 508 of 2014; and Mr. Rajni Ranjan Prasad Singh for appellant Ajay Ram @ Ajay Kumar Kahar @ Ajay Kahar in Cr. App(DB) No. 609 of 2014.

(3.) Mr. Abhimanyu Sharma, learned APP has appeared in all the three appeals on behalf of the State.