DHARMVEER DAS Vs. STATE OF BIHAR

JUDGEMENT

(1.) Heard learned counsel for the petitioner and learned APP for the State.

(2.) The petitioner apprehends his arrest in connection with Mohiuddinnagar P.S. Case No. 124 of 2023 registered under Ss. 302 and 201/34 of the Indian Penal Code lodged on 12/5/2023 by the informant, Nitish Kumar Das.

(3.) This order be read in continuation with the order dtd. 7/3/2024.