LAWS(PAT)-2024-2-7

BHOLA KUMAR Vs. STATE OF BIHAR

Decided On February 13, 2024
Bhola Kumar Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) All the three appeals (three appellants in all) have been heard together and are being disposed of by this common judgment.

(2.) We have heard Mr. Anil Kumar singh, the learned Advocate for the appellant/Bhola Kumar in Cr. APP. (DB) No. 68 of 2023; Mr. Sanjay Singh, learned Senior Advocate for the appellant/Nepali Yadav @ Neeraj Yadav in Cr. APP. (DB) No. 125 of 2023 and Mr. Raghav Prasad, assisted by Mr. Chandra Mohan Singh, the learned Advocates for the appellant/ Bablu @ Bablu Yadav in Cr. APP. (DB) No. 142 of 2023.

(3.) The State is represented by Mr. Abhimanyu Sharma in all the three appeals.