LAWS(PAT)-2024-6-11

AGAM PRASAD SRIVASTAVA Vs. UTTAR BIHAR GRAMIN BANK

Decided On June 27, 2024
Agam Prasad Srivastava Appellant
V/S
Uttar Bihar Gramin Bank Respondents

JUDGEMENT

(1.) Heard Mr. Suresh Prasad Singh, learned counsel appearing for the petitioner assisted by Mr. Manoj Kumar Jha, learned Advocate and Mr. Prabhakar Jha, learned counsel appearing for the respondent-Bank assisted by Mr. Amitesh Jha, learned Advocate.

(2.) This writ application has been filed for the following reliefs:

(3.) Learned counsel for the petitioner submits that the petitioner was initially appointed as Field Supervisor in Madhubani Kshetriya Gramin Bank and was posted in Belauncha Branch and after completion of period of probation, the service of the petitioner was confirmed.