(1.) This is an application seeking condonation of delay of 13 days in filing of the present appeal.
(2.) Learned counsel for the appellant submits that since the clerk was suffering from ailment, the present appeal could not be filed within time.
(3.) There is no opposition to this prayer.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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