PURNENDU SHEKHAR SINHA Vs. UNION OF INDIA

Referred Judgements :-

SURAJ MALI MOHTA AND CO VS. A V VISVANATHA SASTRI [REFERRED TO]
MEENAKSHI MILLS LIMITED MADURAI VS. A V VISVANATHA SASTRI [REFERRED TO]
KUNNATHAT THATHUNNI MOOPIL NAIR VS. STATE OF KERALA [REFERRED TO]
KUNNATHAT THATHUNNI MOOPIL NAIR VS. STATE OF KERALA [REFERRED TO]
CHHOTABHAI JETHABHAI PATEL AND CO. VS. UNION OF INDIA [REFERRED TO]
EAST INDIA TOBACCO CO VS. STATE OF ANDHRA PRADESH; IN BOTH THE APPEALS [REFERRED TO]
KOSHAN LAL TANDON KUNJ BEHARI VS. UNION OF INDIA [REFERRED TO]
PYARE LAL SHARMA MANAGING DIRECTOR JAMMU AND KASHMIR INDUSTRIES LIMITED SRINAGAR VS. MANAGING DIRECTOR:PYARE LAL SHARMA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. NALLAMILLI RAMI REDDI [REFERRED TO]
AASHIRWAD FILMS VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. N.S.RATHNAM [REFERRED TO]