KALPANA RANI Vs. STATE OF BIHAR

Referred Judgements :-

DIMES V. GRAND JUNCTION CANAL [REFERRED TO]
ABBOTT V. MINISTER OF LANDS [REFERRED TO]
SATYANARAYAN YADAV VS. THE STATE OF BIHAR [REFERRED TO]
LALJI RAJA AND SONS V. HANSRAJ NATHURAM [REFERRED TO]
HINGERFOLD INVESTMENT TRUST LTD. V. HARIDAS MUNDRA [REFERRED TO]
ZOBRALI V. ARJUNA [REFERRED TO]
SUKH DEV RAJ VS. EMPEROR [REFERRED TO]
R. V. FARRANT R [REFERRED TO]
RAMAKANT SHRIPAD SINAI ADVALPALKAR VS. UNION OF INDIA AND ORS [REFERRED TO]
SK. LATFUR RAHMAN AND 2 OTHERS VS. THE STATE [REFERRED TO]
MOHAMMAD ZAINUL ABEDIN AND ANR. VS. THE STATE OF BIHAR AND ORS [REFERRED TO]
RAJENDRA SINGH VS. THE STATE OF BIHAR AND ORS [REFERRED TO]
MANAK LAL ADVOCATE VS. PREM CHAND SINGHVI [REFERRED TO]
STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [REFERRED TO]
GULLAPALLI NAGESWARA RAO VS. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
RAMAN AND RAMAN LIMITED VS. STATE OF MADRAS [REFERRED TO]
MINERAL DEVELOPMENT LIMITED VS. STATE OF BIHAR [REFERRED TO]
MEENGLAS TEA ESTATE VS. WORKMEN [REFERRED TO]
N B JEEJEEBHOY VS. ASSISTANT COLLECTOR THANA PRANT THANA [REFERRED TO]
STATE OF ASSAM VS. AJIT KUMAR SARMA [REFERRED TO]
A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
STATE OF ASSAM VS. BASANTA KUMAR DAS [REFERRED TO]
M S SHIVANANDA H S RAMCHANDRA VS. KARNATAKA STATE ROAD TRANSPORT CORPORATION:KARNATAKA STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
S P KAPOOR JIWAN LAL VS. STATE OF HIMACHAL PRADESH:STATE OF HIMACHAL PRADESH [REFERRED TO]
J MOHAPATRA AND CO VS. STATE OF ORISSA [REFERRED TO]
ASHOK KUMAR YADAV STATE OF HARYANA D R CHAUDHARY MEMBER VS. STATE OF HARYANA:SUBHASH CHANDER SHARMA:ASHOK KUMAR YADAV [REFERRED TO]
SHEONANDAN PASWAN VS. STATE OF BIHAR [REFERRED TO]
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA VS. K D BALI [REFERRED TO]
SECRETARY TO GOVERNMENT TRANSPORT DEPTT MADRAS VS. MUNUSWAMY MUDALIAR [REFERRED TO]
BAIDYANATH MAHAFATRA VS. STATE OF ORISSA [REFERRED TO]
STATE OF WEST BENGAL VS. SHIVANANDA PATHAK [REFERRED TO]
GAMMON INDIA LTD VS. SPL CHIEF SECRETARY [REFERRED TO]
KERALA STATE SCIENCE AND TECHNOLOGY MUSEUM VS. RAMBAL COMPANY [REFERRED TO]
R K ANAND VS. REGISTRAR DELHI HIGH COURT [REFERRED TO]
Y SATYANARAYAN REDDY VS. MANDAL REVENUE OFFICER A P [REFERRED TO]
FULJIT KAUR VS. STATE OF PUNJAB [REFERRED TO]
GIRJA SHANKAR SHUKLA VS. SUB-DIVISIONAL OFFICER HARDA [REFERRED TO]
KESARA DEVI VS. STATE OF BIHAR [REFERRED TO]
SIYARAM DAS VS. STATE [REFERRED TO]
AKHAURI KRISHNA KUMAR VS. MUNDRIKA PRASAD [REFERRED TO]
ANANT RAM VS. STATE OF BIHAR [REFERRED TO]
PRATHMIK ADHYAPAK SANGH VS. STATE OF BIHAR [REFERRED TO]
INDU DEVI VS. STATE OF BIHAR [REFERRED TO]
RIMA KUMARI VS. STATE OF BIHAR [REFERRED TO]
UMESH CHANDRA SHIVA VS. STATE OF BIHAR [REFERRED TO]
PINTU DAS VS. STATE OF BIHAR [REFERRED TO]
SUBODH KUMAR YADAV VS. STATE OF BIHAR [REFERRED TO]
RAMANAND PRASAD SINGH @ RAMANAND SINGH VS. STATE OF BIHAR [REFERRED TO]
STATE OF PUNJAB VS. SALIL SABHLOK [REFERRED TO]
RENU KUMARI PANDEY VS. THE STATE OF BIHAR [REFERRED TO]
INDIAN OIL CORPORATION LTD. VS. STATE OF BIHAR [REFERRED TO]
KEDAR NATH TRIPATHI VS. STATE OF BIHAR [REFERRED TO]
PATNA HIGH COURT BIHAR VETERINARY ASSOCIATION VS. STATE OF BIHAR HONBLE JUDGES:SUDHIR KUMAR KATRIAR, J. [REFERRED TO]
STATE OF BIHAR, THROUGH THE SECRETARY, GOVT.OF BIHAR IN THE DEPARTMENT OF ENERGY VS. INDRA MOHAN RAI S/O SRI RAMCHANDRA ROY [REFERRED TO]
KISHORI PRASAD VS. THE STATE OF BIHAR & ORS. [REFERRED TO]
DAYANAND YADAV AND ANR. VS. THE STATE OF BIHAR THROUGH IT PRINCIPAL SECRETARY AND ORS. [REFERRED TO]
AWADH BIHARI RAI VS. THE STATE OF BIHAR AND ORS. [REFERRED TO]
ALOK KUMAR, S/O OF LATE SHIV SHANKAR PRASAD SINGH AND ORS VS. STATE OF BIHAR [REFERRED TO]