LAWS(PAT)-2014-9-112

JAGDISH PRASAD AND OTHERS Vs. STATE OF BIHAR

Decided On September 11, 2014
Jagdish Prasad and others Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) When these appeals were taken up, Shri B. P. Pandey, learned Senior Counsel appearing in support of two appeals pressed I.A. (Cr.) No. 1865 of 2014 which has been filed in Cr. Appeal (DB) No. 348 of 1992, placing on record that appellant no. 2 Umeshwar Prasad @ Umesh Prasad, appellant no. 3 Satydeo Singh and appellant no. 4 Ram Swaroop Singh of this appeal have died during the pendency of the appeal.

(2.) Considering the matter, the appeal in relation to the aforesaid appellants stands abated.

(3.) Heard Shri B.P. Pandey, learned Senior Counsel appearing in support of two appeals and Shri Ajay Mishra, learned A.P.P.