REGENT COMPUTRONICS PVT. LTD.

Jagdish Pd. Singh @ Jagdish Singh, Son Of Late Ganesh Singh, Resident Of Village And Post Appellant

V/S

Sheo Bachan Singh Respondents

Referred Judgements :-

BASANTI DEVI V. GENA SAH [REFERRED TO]
KISHORE KUMAR AGRAWAL V. BASUDEO PRASAD GUTIGUTIA [REFERRED TO]
PRAKASH CHANDER MANCHANDA VS. JANKI MANCHANDA [REFERRED TO]

(1.) I.A. No.7954/2012 has been filed under Sec. 5 of the Limitation Act to condone the delay in filing the appeal.

(2.) Heard the learned counsel for the appellant and the learned counsel for respondent nos. 1 to 7.

(3.) The respondent nos. 8 to 10 have not appeared even after service of notice.