ASARFI KUAR Vs. STATE OF BIHAR

JUDGEMENT

(1.) NONE appears on behalf of the petitioner.

(2.) MR . Shantanu Kumar, learned Additional Public Prosecutor for the State and Mr. Rajesh Sinha for the opposite party nos. 2 to 4 are present.

(3.) I have heard learned counsel for the State and the opposite parties and I have perused the records.