(1.) Heard learned counsel for the parties.
(2.) This civil revision has been filed by the plaintiff of Title Suit No. 7/1983 which was filed for declaration of his title and for order of injunction and for other ancillary reliefs.
(3.) The short matrix of the case is that the aforesaid suit was dismissed for default on 26.11.1987 by the learned Subordinate Judge, Aurangabad, when the plaintiff did not appear in the suit for several days. The plaintiff thereafter filed Misc. Case No. 2/1988 for recalling the said order of dismissal and for restoration of the suit. The said misc. Case No. 2/1988 was also dismissed by order dated 26.4.1997 against which the plaintiff filed Misc. Appeal No, 6/1997 which was dismissed by the learned District Judge, Aurangabad, by the impugned order dated 5.2.2002 on the ground that the plaintiff was continuously negligent.