COMMISSIONER OF INCOME TAX Vs. EHTESAM

Referred Judgements :-

COMMISSIONER OF INCOME-TAX,ORISSA V. BAIJNATH CHOPLIA [REFERRED TO]
AMRITLAL SOMABHAI V. COMMISSIONER OF INCOME-TAX,BHOPAL [REFERRED TO]
RAMLAL AGARWAL V. COMMISSIONER OF INCOME-TAX,M.P. [REFERRED TO]
COMMISSIONER OF INCOME-TAX,AMRITSAR-II V. PRATAP CHAND MAHESHWARI [REFERRED TO]
MADAN LAMBAV. COMMISSIONER OF INCOME-TAX,NEW DELHI [REFERRED TO]
COMMISSIONER OF INCOME-TAX V. R. SRIDHAR [REFERRED TO]
VENKATESWARA POWER ROLLING MILLS AND ANR. V. COMMISSIONER OF INCOME-TAX BANGALORE [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME-TAX,LUCKNOW V. SMT. TRIVENI DEVI [REFERRED TO]
DULICHAND LAXMINARAYAN V. COMMISSIONER OF INCOME-TAX [REFERRED TO]