REGENT COMPUTRONICS PVT. LTD.

KRISHNADEO SINGH Appellant

V/S

STATE OF BIHAR Respondents

Referred Judgements :-

FOOD CORPORATION OF INDIA VS. S N NAGARKAR [REFERRED TO]
PARAS NATH PRASAD VS. STATE OF BIHAR [REFERRED TO]
SHIVA NARAYAN LAL VS. STATE OF BIHAR [REFERRED TO]
HAFIZ VS. STATE OF BIHAR [REFERRED TO]

JUDGEMENT

(1.) HEARD counsel for the parties.

(2.) THE petitioner by this application seeks direction upon the respondents to consider his case for promotion to the post of Joint Director of Industries/Joint Director, Technical in the pay scale of Rs. 3700. -5000 and also for the revised scale.

(3.) THE facts are not much in dispute.

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KRISHNADEO SINGH Vs. STATE OF BIHAR

Referred Judgements :-

JUDGEMENT

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