MANNUKUMAR Vs. STATE OF BIHAR

Referred Judgements :-

KARNATAKA STATE PRIVATE COLLEGES STOP GAP LECTURERS ASSOCIATION V. STATE OF KARNATAKA AND OTHERS [REFERRED TO]
DELHI DEVELOPMENT HORTICULTURE EMPLOYEE'S UNION V. DELHI ADMINISTRATION,DELHI AND OTHERS [REFERRED TO]
M. L. GUPTA V. INSTRUMENTATION LTD. AND OTHERS [REFERRED TO]
K. BALASUBREMANIAN AND ANOTHERS V. STATE OF TAMIL NADU AND ANOTHER [REFERRED TO]
UNION OF INDIA VS. COLLECTOR J N SINHA [REFERRED TO]
S L KAPOOR VS. JAGMOHAN [REFERRED TO]
UNION OF INDIA UNION OF INDIA BISWAROOP CHATTERJEE ACHINTA KUMAR BISWAS NABENDU BOSE LAXMI NARAYAN VS. TULSIRAM PATEL:SADANAND JHA:G P KOUSHAL:UNION OF INDIA:STATE OF MADHYA PRADESH [REFERRED TO]
R S DASS MRS K GOYAL PRITAM SINGH AJIT SINGH NAGPAL VS. UNION OF INDIA [REFERRED TO]
SHRAWAN KUMAR JHA SHRAWAN KUMAR JHA VS. STATE OF BIHAR:RAM SEWAK SHARMA [REFERRED TO]
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION VS. K S GANDHI [REFERRED TO]
BAIKUNTHA NATH DAS VS. CHIEF DISTRICT MEDICAL OFFICER BARIPADA [REFERRED TO]
RAM KRISHNA VERMA VS. STATE OF UTTAR PRADESH [REFERRED TO]