RAMESH SINGH Vs. CHINTA DEVI

Referred Judgements :-

COLONIAL SUGAR REFINING CO. LTD. V. IRVING [REFERRED]
RANGANATHAN TRANSPORTS (P) LTD. V. THE TANJORE CO-OPERATIVE MARKETING FEDERATION LTD. [REFERRED 6.2]
JANARDHAN REDDY VS. STATE CRIMINAL MISC [REFERRED]
GANPAT RAI HIRALAL VS. AGGARWAL CHAMBER OF COMMERCE LIMITED [REFERRED]
EOOSEIN EASAM DADA INDIA LIMITED VS. STATE OF MADHYA PRADESH [REFERRED ;]
GARIKAPATI VEERAYA VS. N SUBBIAH CHOUDHRY [REFERRED ;]
STATE OF BOMBAY VS. SUPREME GENERAL FILMS EXCHANGE LTD [REFERRED ;]
VITTHALBHAI NARANBHAI PATEL VS. COMMISSIONER OF SALES TAX M P NAGPUR [REFERRED ;]
RAFIQUENNESSA MOHAMMAD WAHEDULLA VS. LAL BAHADUR CHETRI SINCE DECEASED AND AFTER HIM HIS LEGAL REPRESEN TATIVES:MOHAMMAD ABDUL HANAID [REFERRED]
NANI GOPAL MITRA VS. STATE OF BIHAR [REFERRED]
MANJUSHRI RAHA B L GUPTA VS. B L GUPTA:MANJUSHRI RAHA [REFERRED]
CONCORD OF INDIA INSURANCE COMPANY LIMITED VS. NIRMALA DEVI [REFERRED]
Y V RANGAIAH STATE OF ANDHRA PRADESH VS. J SREENIVASA RAO:S SREENIVASA RAO [REFERRED]
A A CALTON VS. DIRECTOR OF EDUCATION [REFERRED]
MITHILESH KUMARI VS. PREM BEHARI KHARE [REFERRED]
GURCHARAN SINGH BALDEV SINGH VS. YASHWANT SINGH [REFERRED]
A A HAJA MUNIUDDIN VS. INDIAN RAILWAYS [REFERRED AIR 1993 SC 361 : (1992) 4 SCC 736 12]
ORIENTAL INSURANCE CO LTD VS. DHANRAM SINGH [REFERRED]
JASWANT RAO VS. KAMLABAI [REFERRED]
ORIENTAL INSURANCE CO LTD VS. PARBATI MOHANTA [REFERRED]
NEW INDIA ASSURANCE CO LTD VS. BAJRANG KUMAR GUPTA [OVERRULED]
DELHI COTTON AND GENERAL MILLS CO VS. INCOME TAX COMMISSIONER [REFERRED]