LAWS(PAT)-1993-1-18

ARUN KUMAR SINHA Vs. RAJENDRA AGRICULTURE UNIVERSITY

Decided On January 20, 1993
ARUN KUMAR SINHA Appellant
V/S
RAJENDRA AGRICULTURE UNIVERSITY Respondents

JUDGEMENT

(1.) This application is directed against an order dated 7th August, 1992 passed by the Respondent No. 4 whereby the petitioner was directed to appear in the interview scheduled to be held on 25th of August, 1992 provided be belonged to Backward Class Category II.

(2.) The fact of the matter lies in narrow compass.

(3.) The respondent No. 1 University issued notices in several newspaper to the effect that & combined competitive entrance examination would be conducted by the University tor admission to B. Sc., Agriculture, Vetenary Sugeon (B. V. Sc. and A. H.) B. Sc. Dairy. Technics B. E. Agriculture Engineering, B. Sc. Home Science (for girls only) B. P. Sc. asking persons interested in taking admission in any of the aforementioned causes of studies to apply therefor.