LAWS(PAT)-1993-7-6

MADHURNKHAIYAR Vs. MAGADH UNIVERSITY

Decided On July 28, 1993
MADHU RNKHAIYAR Appellant
V/S
MAGADH UNIVERSITY Respondents

JUDGEMENT

(1.) The writ petitioner, who is working on the post of librarian in the Arvind Manila College, Patna, a constituent college under the Magadh University, She has been working since 28.1976. being duly appointed by the Governing body of the said College, she has moved this Court for a direction to the respondents to fix pay in the scale of Rs. 850 to 1360/ with effect from 1.4.81, as has been granted by the respondents vide their order dated 18th January, 1992 and to pay the petitioner the arrears of salary since April, 1983.

(2.) It has further been prayed that the respondents be directed to provide the petitioner revised pay-scale with effect from 1.4.86 and thereafter fix the pay of the petitioner in the said scale.

(3.) A further prayer has been made for a direction to the respondents to consider the case of the petitioner for promotion to the selection grade on the post of Librarian as the petitioner has already completed more than 10 years of service.