ASGARALIKHAN Vs. STATE OF BIHAR

Referred Judgements :-

GUJARAT UNIVERSITY V SHRI KRISHNA [REFERRED TO]
STATE OF U. P. V. PRADIP JAIN [REFERRED TO]
DINESH KUMAR V. MOTILAL NEHRU COLLEGE [REFERRED TO]
INDIRA SAHANEY AND OTHERS V. UNION OF INDIA AND OTHERS [REFERRED TO]
BALAJEE'S CASE (SUPRA) AND THOMAS'S [REFERRED TO]
REITA NIRANKARI V UNIVERSITY OF DELHI [REFERRED TO]
BALAJI V. STATE OF MYSORE [REFERRED TO]
P.RAJENDRAN V. STATE OF MADRAS [REFERRED TO]
STATE OF MADRAS VS. CHAMPAKAM DORAIRAJAN [REFERRED TO]
JAGADISH SARAN VS. UNION OF INDIA [REFERRED TO]
PRADEEP JAIN MISS REITA NIRANKARI MEENAKSHI ALKA AGGARWAL SHALINI VS. UNION OF INDIA [REFERRED TO]
SURENDRA KUMAR VS. STATE OF BIHAR [REFERRED TO]
K C VASANTH KUMAR VS. STATE OF KARNATAKA [REFERRED TO]
SNEHELATA PATNAIK VS. STATE OF ORISSA [REFERRED TO]
MOHINI JAIN VS. STATE OF KARNATAKA [REFERRED TO]