(1.) There is a delay of 167 days in filing this Civil Review Petition.
(2.) For the reasons stated in the Interlocutory Application, the delay of 167 days in filing this Civil Review is condoned in the interest of the litigant.
(3.) The Interlocutory Application stands allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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