(1.) Heard learned counsels for the parties.
(2.) In the instant petition, petitioner has prayed for following reliefs:-
(3.) On 22/9/2022, following order was passed:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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