KHUSBOO KUMARI Vs. STATE OF BIHAR

JUDGEMENT

(1.) In this batch of appeal, inadvertently the order dtd. 15/9/2023 has wrongly been typed as Serial No.6 and the order dtd. 19/9/2023 as Serial No.4, which require correction, therefore, the order dtd. 15/9/2023 be read as Serial No.4 and the order dtd. 19/9/2023 as Serial No.5.

(2.) By order dtd. 15/9/2023 passed in the present batch of appeals, Mr. Anil Singh, learned advocate, was appointed as

(3.) As per the F.I.R., the prosecution case in brief is that on the evening of 25/3/2012, Suman Barnwal, the wife of Naresh Barnwal (informant-cum-appellant) along with her husband and family members was travelling from Rajgir to Jamui, in between 8-9 pm, she was shot dead near Lakhisarai road and thereby, formal first information report (Exhibit 6) was registered.