ASHOK KUMAR Vs. STATE OF BIHAR

JUDGEMENT

(1.) The present Letters Patent Appeal is filed against the order of the learned Single Judge dtd. 8/1/2020 passed in CWJC No. 15808 of 2017.

(2.) Grievance of the appellant in the writ petition is as under:-

(3.) Core issue involved in the present lis is whether the appellant is entitled for promotion to the cadre of Staff Officer in the Pay Band-4 with a Grade Pay of Rs.8700.00 in the Bihar Police Service cadre and promotion w.e.f. 21/10/2013 after duly taking note of vacancy of the promotion cadre of Staff Officer.