DEVESHKANT SINGH Vs. STATE OF BIHAR

JUDGEMENT

(1.) Heard Mr. R.K.P. Singh, assisted by Mr. Mukesh Kant, the learned Advocates for the appellant and Mr. Ganpati Trivedi, Senior Advocate for the respondent/Bihar State Hindu Religious Trust Board.

(2.) The State is represented by Mr. Gyan Prakash Ojha (GP-7).

(3.) The judgment under challenge has been delivered on 4/2/2020 in C.W.J.C. No. 15159 of 2019.