(1.) Petitioner has prayed for the following reliefs:
(2.) There is no response to the petitioner's request.
(3.) The dispute still survives and petitioner's request for clearance of dues remains pending.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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