LAWS(PAT)-2023-1-64

KAVERI LIQUORS PVT. LTD. Vs. STATE OF BIHAR

Decided On January 24, 2023
Kaveri Liquors Pvt. Ltd. Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) Heard learned counsels for the parties.

(2.) In the instant petition petitioner has prayed for following reliefs:-

(3.) Petitioner is an auction purchaser of an industry.