LAWS(PAT)-2023-9-20

SHOSHIT KUMAR Vs. STATE OF BIHAR

Decided On September 04, 2023
Shoshit Kumar Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) All the four appeals have been taken up together and are being disposed off by this common judgment.

(2.) We have heard Mr. Subodh Kumar Jha, Mr. Indu Bhushan and Mr. Davendra Kumar Pandey, the learned Advocates for the appellants in Cr. Appeal (DB) Nos. 678 of 2015, 773 of 2015 and 307 of 2016 respectively.

(3.) Nobody has appeared on behalf of the appellant/Shoshit Kumar @ Suchit Kumar in Cr. Appeal (DB) No. 665 of 2015. However, on the request of the Court, Mr. Subodh Kumar Jha, the learned Advocate, has assisted us on behalf of the appellant/Shoshit Kumar @ Suchit Kumar.