(1.) Re: Interlocutory Application No. 02/2021.
(2.) The present Interlocutory Application has been filed for condoning the delay of 222 days in preferring the instant memo of appeal.
(3.) For the reasons mentioned in the Interlocutory Application, the delay of 222 days is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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