(1.) Heard learned Senior counsel for the petitioner, learned counsel for the State and learned counsel for the respondent nos. 5 to 10.
(2.) The petitioner has filed the instant application for the following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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