LAWS(PAT)-2023-10-11

PRAFULLA YADAV Vs. STATE OF BIHAR

Decided On October 06, 2023
Prafulla Yadav Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) All the three appeals have been heard together and are being disposed off by this common judgment.

(2.) Mr. Ajay Kumar Thakur, the learned Advocate has appeared on behalf of appellant/Suman Sourabh @ Suman @ Shubham Sourav @ Louli in Cr. Appeal (DB) No. 831 of 2017, whereas Mr. Kaushal Kumar Jha, the learned Senior Advocate has appeared for appellant/Sawan Kumar Singh in Cr. Appeal (DB) No. 479 of 2021. Mr. Anil Kumar Sinha, the learned Advocate has appeared for appellant/Prafulla Yadav @ Prafulla Kumar Yadav in Cr. Appeal (DB) No. 895 of 2017.

(3.) In all the three appeals, the State is represented by Mr. Dilip Kumar Sinha, the learned APP. Mr. Ajay Mukherjee, the learned Advocate for the informant has appeared in all the appeals.