SOUTH BIHAR POWER DISTRIBUTION COMPANY LIMITED Vs. BHAGALPUR ELECTRICITY DISTRIBUTION COMPANY PRIVATE LIMITED

Referred Judgements :-

SP SINGLA CONSTRUCTIONS PVT. LTD. VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
RADHA SUNDAR DUTTA VS. MOHAMMAD JAHADUR RAHIM [REFERRED TO]
RADHAKRISHNA SIVADUTTA RAI VS. TAYEBALLI DAWOODBHAI [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. DEEPAK MAHAJAN [REFERRED TO]
COMMISSIONER OF INCOME TAX JULLUNDUR VS. AJANTAELECTRICALS PUNJAB [REFERRED TO]
DATAR SWITCHGEARS LIMITED VS. TATA FINANCE LIMITED [REFERRED TO]
PUNJ LIOYED LTD VS. PETRONET MHB LTD [REFERRED TO]
S B P AND CO VS. PATEL ENGINEERING LTD [REFERRED TO]
BHARAT SANCHAR NIGAM LTD VS. MOTOROLA INDIA PVT LTD [REFERRED TO]
S N PRASAD VS. MONNET FINANCE LTD [REFERRED TO]
NATIONAL TEXTILE CORPORATION LTD VS. NARESHKUMAR BADRIKUMAR JAGAD [REFERRED TO]
UNION OF INDIA VS. CHINOY CHABLANI AND CO [REFERRED TO]
CHLORO CONTROLS (I) P. LTD VS. SEVERN TRENT WATER PURIFICATION INC [REFERRED TO]
ANTRIX CORP. LTD VS. DEVAS MULTIMEDIA P. LTD [REFERRED TO]
SHAILESH DHAIRYAWAN VS. MOHAN BALKRISHNA LULLA [REFERRED TO]
SASAN POWER LTD. VS. NORTH AMERICAN COAL CORPORATION INDIA PVT LTD. [REFERRED TO]
SP SINGLA CONSTRUCTIONS PVT. LTD. VS. STATE OF HIMACHAL PRADESH AND ANOTHER [REFERRED TO]
MAHANAGAR TELEPHONE NIGAM LTD VS. CANARA BANK [REFERRED TO]
JAYESH H. PANDYA VS. SUBHTEX INDIA LTD. [REFERRED TO]
DEEP INDUSTRIES LIMITED VS. OIL AND NATURAL GAS CORPORATION LIMITED [REFERRED TO]
VIDYA DROLIA AND OTHERS VS. DURGA TRADING CORPORATION [REFERRED TO]
ZOSTEL HOSPITALITY VS. ORAVEL STAYS [REFERRED TO]