LAWS(PAT)-2023-5-42

MD. AMAN HASSAN Vs. STATE OF BIHAR

Decided On May 31, 2023
Md. Aman Hassan Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) Heard Mr. Arjun Kumar, learned counsel for the petitioner, Mr. Prabhakar Jha, learned G.P.-27 for the State and Mrs. Namrata Mishra, learned counsel appearing for the Bihar Animal Sciences University.

(2.) Dissatisfied with his non selection/appointment on the post of Assistant Professor Cum Junior Scientist in the department of Fish Processing Technology in the college of Fisheries, Kishanganj, under the Bihar Animal Sciences University, Patna, in short (BASU) under the reserve category of extremely backward class and/or Physically Handicapped (Divyang), the petitioner has filed the present writ application for a direction to the respondents to appoint the petitioner on the vacant post of Assistant Professor cum Junior Scientist under the appropriate category.

(3.) The Bihar Animal Sciences University, Patna, invited on-line applications sometime in February 2020 from eligible candidates for appointment on the post of University Professor cum Chief Scientists, Assistant Professor cum Senior Scientists and Assistant Professor cum Junior Scientist from eligible candidates vide Employment Notice No. 01 of 2020 describing the eligibility criteria, reservation criteria and other relevant conditions for appointment in the college of Fisheries. The last date for submission of on-line application form and fee was 12/3/2020. As per the advertisement at Annexure-1, there were five posts of Assistant Professor cum Junior Scientist out of which one (01) post was unreserved, one (01) post was for EBC-F, one(1) post was SC, one (01) for BC and one for EWS(Female).