LAWS(PAT)-2023-5-34

VIKASH KUMAR Vs. HONBLE PATNA HIGH COURT

Decided On May 11, 2023
VIKASH KUMAR Appellant
V/S
Honble Patna High Court Respondents

JUDGEMENT

(1.) Heard learned counsel for the petitioner and the Hon'ble Patna High Court as also the other respondents who are the Officers of the Registry of this Court.

(2.) The petitioner in the present case is seeking the following reliefs:-

(3.) The respondent no. 1 through its Registrar General (respondent no. 2) has invited online application from eligible candidates for appointment against 550 vacant posts of Assistants in the Hon'ble Patna High Court which are Group 'B' posts Level '7'. A copy of the Advertisement bearing No. PHC/01/2023 has been brought on record as Annexure '1' to the writ application. Submission of the Petitioner