LAWS(PAT)-2023-10-9

BINDESHWARI PRASAD YADAV Vs. STATE OF BIHAR

Decided On October 06, 2023
Bindeshwari Prasad Yadav Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) Heard Ms. Sushmita Sharma learned counsel for the petitioners and learned A.P.P. for the State.

(2.) I.A. No. 01 of 2023 has been filed for deletion of the name of petitioner no. 1 from the array of party in Cr. Misc. No. 67708 of 2019 as the petitioner no. 1, during pendency of this application, left for his heavenly abode.

(3.) The name of the petitioner no. 1 is deleted from the array of party in Cr. Misc. No. 67708 of 2019.