(1.) Heard Mr. Umesh Prasad Singh, learned Senior Counsel for the petitioner and Mr. Naresh Dixit, learned Special P.P. Mines.
(2.) The prayer is for quashing of the:
(3.) The facts of the case narrated is/are as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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