LAWS(PAT)-2023-11-13

KUMAR MUKESH Vs. STATE OF BIHAR

Decided On November 07, 2023
Kumar Mukesh Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) Heard the parties.

(2.) The present appeal is directed against the judgment and order dtd. 19/9/2023 passed in C.W.J.C. No. 8993 of 2023 whereby and whereunder the learned Single Judge dismissed the writ application filed by the appellant-petitioner for his recruitment on the post of Assistant Professor in the subject of Mathematics (relating to the Advt. No. 66 of 2020 issued by 'the Bihar Public Service Commission') under the category of grand children of ex-Freedom Fighter.

(3.) The case in brief is/are as follows:-