(1.) Service of notice to respondent is completed. Matter is taken up for final disposal.
(2.) Pursuant to previous orders, the State Government has filed their counter affidavit.
(3.) Para 9 and 11 of the counter affidavit read as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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