(1.) In these two LPAs the appellants Manoj Kumar and Vijay Kumar have assailed the order of the learned Single Judge passed in CWJC No. 17072 of 2015 and CWJC No. 17588 of 2015 dtd. 18/7/2019.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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