(1.) The aforesaid interlocutory application has been filed seeking condonation of delay of 333 days in preferring the present appeal.
(2.) For the reasons stated in the application, the delay in preferring this appeal is, hereby, condoned.
(3.) The I.A. No. 1 of 2021 stands allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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