(1.) In view of the order dtd. 2/1/2023 passed in MJC No. 2537 of 2022 titled as Sanjay Singh Vs. The State of Bihar & Ors, present petition is notified today.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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