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LAWS(PAT)-2013-7-47

DEO NARAIN YADAV Vs. STATE OF BIHAR

Decided On July 29, 2013
Deo Narain Yadav Appellant
V/S
STATE OF BIHAR Respondents

Referred Judgements :-

MAHESH S O RAM NARAIN VS. STATE OF MADHYA PRADESH [REFERRED TO]
SEVAKA PERUMAL VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF M.P. V. MUNNA CHOUBEY [REFERRED TO]
STATE OF MADHYA PRADESH VS. SHEIKH SHAHID [REFERRED TO]

JUDGEMENT

(1.) HEARD both sides.

(2.) VIDE order dated 16.09.2002 this application was admitted only on the point of sentence.

(3.) APPEAL bearing No.73 of 2001 filed on their behalf was dismissed by 3rd Additional Sessions Judge, Jamui.

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