(1.) Interlocutory Application No. 1702 of 2012:
(2.) Interlocutory Application stands disposed of.
(3.) This Application under Section 5 of the Limitation Act is filed by the appellants for condonation of delay of 2 years and 204 days occurred in filing the Letters Patent Appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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