BIHAR STATE ELECTRICITY BOARD Vs. CHADRA SHEKHAR PASWAN

Referred Judgements :-

RAMESHWARI DEVI VS. STATE OF BIHAR [REFERRED TO]
GENERAL MANAGER STATE BANK OF INDIA VS. ANJU JAIN [REFERRED TO]
SANJEEV KUMAR YADAV VS. STATE OF BIHAR [REFERRED TO]
VINOD KUMAR VS. STATE OF BIHAR [REFERRED TO]
MUSTAQUE AHMAD VS. STATE OF BIHAR [REFERRED TO]
PURUSHOTTAM KUMAR ALIAS PUROOSHATTAM KUMAR VS. STATE OF BIHAR [REFERRED TO]
SARJAN SINGH SON OF LATE DHANRAJ SINGH VS. STATE OF BIHAR,; COLLECTOR-CUM-CHAIRMAN, DISTRICT COMPASSIOINATE COMMITTEE AND; EXECUTIVE ENGINEER, IRRIGATION MECHANICAL DIVISION [REFERRED TO]