S.A. WAISINGH LAXMANSNVGH RAJPUT Vs. ITO

Referred Judgements :-

CIT V. SMT. P.K. NOCRJAHAN [REFERRED TO]
CHETANDAS LAXMANDAS V. INCOME TAX OFFICER [REFERRED TO]
J K SYNTHETICS LIMITED BIRLA CEMENT WORKS VS. COMMERCIAL TAXES OFFICER:STATE OF RAJASTHAN [REFERRED TO]
PUNJAB NATIONAL BANK VS. JAGDISH SINGH [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RANCHI CLUB LIMITED [REFERRED TO]
STATE OF ANDHRA VS. BELLAMKONDA VENKATA SUBBAIAH [REFERRED TO]
RANCHI CLUB LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. QUALITY [REFERRED TO]
UDAY MISTANNA BHANDAR AND COMPLEX VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
TEJ KUMARI VS. COMMISSIONER OF INCOME TAX [REFERRED TO]