DERESH ROY Vs. STATE OF BIHAR

JUDGEMENT

(1.) - In this application the petitioner has questioned the processes of admission in different Engineering Colleges belonging to the Government of Bihar, Regional Institute of Technology, Jamshedpur and other Regional Engineering Colleges situate outside the State of Bihar wherein the State of Bihar has some quota of seats.

(2.) The fact of the matter lies in a very narrow compass.

(3.) The State has established and manages the affairs of some Engineering Colleges situate in the State of Bihar viz. Bhagalpur College of Engineering Bhagalpur, Bihar Institute of Technology, Sindri, Muzaffarpur Institute of Technology, Muzaffarpur, Bihar Engineering College, Patna Regional Engineering College, Jamshedpur.