ARYA PRATHAMICK TEACHERS SIKSHA Vs. BIHAR SCHOOL EXAMINATION

JUDGEMENT

(1.) IN this application the petitioners have prayed for issuance of a direction upon the Bihar School Examination Board to publish the results of the students of the petitioner No. 1 College for the Sessions 1983 -85, 1984 -86 and 1985 -87.

(2.) THE fact of the matter lies in a very narrow compass.

(3.) THE permission was sought for from the respondent No. 1 by the petitioner so that the students of the said institution who have been given training may appear at the examination.