KEWAL RAM AGARWAL Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

GOLD BAND SERVICES LTD. V. COMMISSIONER OF INLAND REVENUE N.Z. [REFERRED TO]
BADRIDAS DAGA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. M GANAPATHI MUDALIAR [REFERRED TO]
COMMISSIONER OF INCOME TAX U P LUCKNOW VS. NAINITAL BANK LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS IN ALL APPEALS VS. BAGYALAKSHMI AND CO UDAMALPET IN ALL THE APPEALS [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL VS. PREMJI BHIMJI [REFERRED TO]
AGARWAL AND CO VS. COMMISSIONER OF INCOME TAX U P [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL VS. INDIAN MOLASSES PRIVATE LIMITED [REFERRED TO]
DEO SHARMA PT VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
BANSIDHAR ONKARMAL VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
POHOOMAL BROS VS. COMMISSIONER OF INCOME TAX BOMBAY CITY [REFERRED TO]
VARJIVANDAS HIRJI AND CO VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
BASANTLAL SANWAR PRASAD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
RAMASWAMI CHETTIAR VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]