CHAKORI MAHTON Vs. MAHADEO SINGH

JUDGEMENT

(1.) IN this case, I am of the opinion that the order of the learned Subordinate Judge cannot stand.

(2.) THE plaintiffs-opposite party instituted a suit for partition impleading opposite parties Nos. 3 to 37 as defendants. THE petitioners made an application to be added as defendants under Order 1, Rule 10, Code of Civil Procedure. THE learned Subordinate Judge rejected the application observing that