SHIV KUMAR Vs. STATE OF BIHAR

JUDGEMENT

(1.) Heard the parties.

(2.) Office is directed to add Department of Telecommunication as a party, through Secretary, Department of Telecommunication, Government of India.

(3.) Heard Shri Harendra Prasad Singh, for B.S.N.L., Shri Rajesh Ranjan for Air Tel and Vodafone and Shri Ratnakar Pandey for Reliance Jio.