(1.) Petitioner has prayed for the following relief(s):-
(2.) On 25/2/2022, we had passed the following order:-
(3.) The order dtd. 23/2/2022 issued by the Commissioner of Food Safety, Bihar reads as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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